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State of Gujarat - Section

Section 14 in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

14. Preparation of Select List and waiting List.

(1)The Commission shall cause to prepare the select list of the successful candidates in order of merit on the basis of aggregate marks finally awarded to each candidate in the Examination and in that order, the Commission shall forward the same with its recommendation to the Government.
(2)The Commission shall also recommend the names of successful candidates belonging to the Scheduled Castes, Scheduled Tribes, Socially and Educationally Backward Classes including Nomadic Tribes and De notified Tribes and Women to the extent of the number of vacancies reserved for such categories.
(3)The result of the successful candidates shall be declared by the Commission and it shall be arranged in order of merit specifying their names, seat numbers and total marks obtained by the candidate.
(4)The Commission shall display on the notice board of the Commission, the names of the unsuccessful candidates specifying their seat number and the total marks obtained by them.
(5)The Commission shall submit a copy of the result to the Government and the Government shall publish the same in the Official Gazette.
(6)The Commission shall communicate the result to the successful candidates individually in the manner as may be decided by it.
(7)The Commission shall prepare the waiting list of qualified candidates which shall contain about 50 per cent, of total number of vacancies advertised for. The waiting list shall remain in force as per the instructions issued by the Government in that behalf.