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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(2)The capital cost for wind energy projects shall be Rs. 575 Lakh/MW, which can be revised for future Control Period looking to the technological advancement.