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State of Madhya Pradesh - Section

Section 22 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

22. Capital Cost.

(1)The capital cost for wind energy project shall include Wind turbine generator including its auxiliaries, land cost, site development charges and other civil works, transportation charges, evacuation cost up to inter-connection point, financing charges and Interest During Construction.
(2)The capital cost for wind energy projects shall be Rs. 575 Lakh/MW, which can be revised for future Control Period looking to the technological advancement.