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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1)(d) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(d)a person of Indian origin who has migrated from Pakistan, Myanmar, Sri Lanka, Zambia, Malawi, Zaire, Ethiopia and Vietnam, with the intention of permanently settling in India: