Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(1)In respect of the members of Service, who had not opted for the Pension Scheme of the Corporation, Regulations contained in the Punjab State Warehousing Corporation Employees Provident Fund Regulations, 1974 framed with Notification No. 434-Agri.(VIII)-74/2974, dated 19th February, 1974 shall apply.