Section 18 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002
18. Provident Fund and Pension Scheme.
(1)In respect of the members of Service, who had not opted for the Pension Scheme of the Corporation, Regulations contained in the Punjab State Warehousing Corporation Employees Provident Fund Regulations, 1974 framed with Notification No. 434-Agri.(VIII)-74/2974, dated 19th February, 1974 shall apply.(2)In respect of all other members of the Service, the Pension Scheme referred to in sub-regulation (1) shall apply.
