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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3)(iii) in The Bangalore Metro Railway (General) Rules, 2011

(iii)two white lights displayed at an angle shall mean that a train may proceed in restricted manual mode as far as the line is clear and the train operator must keep a lookout for an obstruction;