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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)Depot Signals -
(i)In depots, fixed signals may be both color light and position light type and the main line type fixed signals shall comply with the manner as specified in sub-rule(2); and
(ii)in position light type signaling two white lights displayed horizontally shall mean that a train should stop;
(iii)two white lights displayed at an angle shall mean that a train may proceed in restricted manual mode as far as the line is clear and the train operator must keep a lookout for an obstruction;
(iv)the Depots shall be isolated from the running line through an approved means.