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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(1)The Academic Council shall consist of the following Members, namely,-
(a)the Vice-Chancellor of theUniversity;
(b)the Vice-Chancellor of Sri Venkateswara Veterinary University;
(c)the Vice-Chancellor of Acharya N. G. Ranga Agricultural University;
(d)the Vice-Chancellor of Tamil Nadu Dr. J. Jayalalitha Fisheries University;
(e)the Commissioner ofFisheries of Andhra Pradesh;
(f)the Deans of Faculties;
(g)the Director of Research;
(h)the Director of Extension;
(i)the Dean of StudentAffairs;
(j)the Controller of Examination;
(k)the AssociateDeans;
(l)the University Heads ofDepartments;
(m)two members of the Board of Management nominated by the Vice-Chancellor;
(n)two persons having special knowledge or practical experience in different aspects of Fisheries Science out of which one may be from industry nominated by the Vice-Chancellor;