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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(1)(n) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(n)two persons having special knowledge or practical experience in different aspects of Fisheries Science out of which one may be from industry nominated by the Vice-Chancellor;