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Union of India - Section

Section 22 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

22. Application for direct recruitment.

(1)A candidates for recruitment by direct recruitment shall apply before such date in such form and in such manner as may from time to time be prescribed by the Chairman. He shall also submit such proof of his age, qualifications for experience, as the Chairman may require.
(2)The crucial date for determining the age limit shall be the closing date for receipt of applications from candidates in India (other than those in the Andaman and Nicobar Islands and Lakshadweep).