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[Cites 0, Cited by 0] [Section 11(10)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(10)(a) in The Central Silk Board Silkworm Seed Regulations, 2010

(a)mother moth samples shall be collected after the moths have laid the eggs and the number of mother moths shall be sampled and examined as below.-