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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(b) in The Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh

(b)Amount of scholarship will be determined on the basis of total average monthly income of parents/guardians of a student and as indicated in para 1 above. The type of scholarship to be awarded will be tentative till the income of the parents/guardian is finally verified and accepted.