- (A) The following registers shall be maintained in the Courts of District and other Judges exercising appellate powers:(1)A register of Appeals from Decrees (Form No. 9).(2)A register of Appeals from Decrees disposed of (Form No. 80).(3)A register of Miscellaneous Appeals (Form No. 81).Register of references from revenue courts. - (B) The following registers shall be maintained in courts of District Judges :-A register of references received from revenue courts (Form No. 8).(C)The following register shall also be maintained in the courts of Munsifs-A register of revisions Filed against the decisions of Panchayati Adalats in Form No. 165.
