Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 402(3)] [Section 402] [Entire Act]

State of Uttar Pradesh - Subsection

Section 402(3)(C) in The General Rules (Civil), 1957

(C)The following register shall also be maintained in the courts of Munsifs-