(3)A register of Miscellaneous Appeals (Form No. 81).Register of references from revenue courts. - (B) The following registers shall be maintained in courts of District Judges :-A register of references received from revenue courts (Form No. 8).(C)The following register shall also be maintained in the courts of Munsifs-A register of revisions Filed against the decisions of Panchayati Adalats in Form No. 165.
