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State of Tamilnadu - Section

Section 9595 in Tamil Nadu Combined Development and Building Rules, 2019

9595.

|-| 12| Minimum Fire rating proposed, with method|
  Rating...............hours
  Method proposed.
  -In tumescent painting
  -Spraying
  -Quilting
  -Fire retardant boarding
| IS: 1641, 1642, 1643|}Part-5Any special weakness in the building making it vulnerable for stability related failure and the precaution to be taken during execution/completion and finishing to be indicated.Part-6Recommendations of structural Engineer with respect to special requirements needed with respect to structural safety and stability to be taken note of by competent authority feature like incorporation of swimming pool, heavy load on roof, prefabricated structure or any other hazardous features should be included.Form 2[See rule 9 (1) (f)]Notice for Commencement of workReference No.Owner's Name:Location:Developer's Name withRegistration No. :Submitted on :Received on:To...............................................................................................................Ref: Proposed work of ................................... (Title of the project) ......................... at ...................................................................... (Site address) ......................................for ...................................(Name of Owner /Developer/Builder), ...........................(his address and Tel. No.) .............................................................................................. .....I hereby inform that the construction of the building in (site address) in.......................................................................................................................................... ......................................................................... will commence on ................................. as per the permission obtained vide Office communication No..........................................., dated........................ under the supervision of .................................. Architect/Engineer/ Construction Engineer on record, Registration No. ......................................................... and in accordance with the plans sanctioned.Signature of Registered Architect/EngineerSignature of Owner/Registered Developer with dateName of Owner/Registered Developer in Block Letters___________________Address of Owner_______________________________Tel. No.______________________________Dated:......................................Form 3[See rule 9 (2) (b)]Progress CertificatePlinth Stage/In case of basement, casting of basement slab stageReference No.Owner's Name:Developer's Name:Location:Submitted on:Received on:To--------------------------------------------------------Sir,
(i)We hereby inform you that the work of execution of the building as per approved plan, working drawing, detailed structural drawings and structural specifications prepared by the Registered Structural Engineer on Record, the detailed Architectural drawings and Architectural specifications prepared by the Registered Architect on Record, has reached the Plinth Level casting of basement slab level and is executed under our supervision.
(ii)We declare that revised/amended plan is not necessary at this stage.
(iii)We also undertake to comply with the rule no. 19 regarding the change of owner/ Developer/Professionals
Yours faithfully,Signature of the Registered Architect/EngineerSignature of the Owner/Registered Developer (with Registration No,)Date: ______________________Date: ____________________Name in block letters: __________________(with Registration No.)Name in block letters__________Address: ____________________________Address ___________________Signature of the Registered Construction Engineer on RecordDate: ______________________Name in block letters: __________________(with Registration No.)Address: _____________________________Signature of Structural EngineerThe construction up to this stage has been executed as per the structural drawing without any deviation with respect to structural component and reinforcement details in complying with provisions of NBC The recommendations made by me to ensure adequate safety of the structure are complied with by the owner to my entire satisfaction.Signature of the Registered Construction Engineer on Record Registration No.)Date:________________________Name in block letters________Address: _________________________Form 4[See rule 9 (2) (b)]Progress Certificate - Last StoreyReference No.Owner's Name:Location:Registered Developers Name:Submitted on:Received on:To-----------------------------------------------------------------Sir,