Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9595] [Entire Act]

State of Tamilnadu - Subsection

Section 9595(iii) in Tamil Nadu Combined Development and Building Rules, 2019

(iii)We also undertake to comply with the rule no. 19 regarding the change of owner/ Developer/Professionals