Section 33(1)(a) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

(a)that the candidate was detained by the Principal of the affiliated institution under Regulation 5.

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