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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4)(b) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(b)Centres of Studies
(i)Centre for Energy Studies
(ii)Centre for Analytical Techniques in Physical & Material Sciences
(iii)Centre for Inter-disciplinary Research in Basic Sciences
(iv)Centre for Physics Education Research
(v)Centre for Converging Technology
(vi)Such other Centres as may be established from time to time and assigned by the Ordinances