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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(4)School of Physical & Material Sciences
(a)Departments of Studies
(i)Department of Physics & Astronomical Science
(ii)Department of Microwave & Electronics
(iii)Department of Chemistry & Chemical Sciences
(iv)Department of Nanoscience & Materials
(v)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for Energy Studies
(ii)Centre for Analytical Techniques in Physical & Material Sciences
(iii)Centre for Inter-disciplinary Research in Basic Sciences
(iv)Centre for Physics Education Research
(v)Centre for Converging Technology
(vi)Such other Centres as may be established from time to time and assigned by the Ordinances