Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act] State of Himachal Pradesh - Subsection Section 90(1)(d) in Himachal Pradesh Municipal Election Rules, 2015 (d)the member shall insert the folded ballot paper into the ballot box kept for the purpose in front of the Presiding Officer.