Section 90(1) in Himachal Pradesh Municipal Election Rules, 2015
(1)The procedure of voting at the election of President shall be as under :-(a)before issuing the ballot papers to the members, the Presiding Officer shall put his signatures on the back of each ballot paper in token of distinguishing mark;(b)the member on receipt of the ballot paper shall make a cross mark (x) against the name of the candidate for whom he intends to vote;(c)after marking cross(x), the member shall fold the ballot paper so as to conceal his vote; and,(d)the member shall insert the folded ballot paper into the ballot box kept for the purpose in front of the Presiding Officer.
