Section 4(iii) in Sangai International University Manipur Act, 2014
(iii)to conduct courses and programs on a priority basis under the following faculties like Faculties of Engineering and Technology for conducting Bachelor of Technology (B.Tech), Master of Technology (M. Tech) and Doctor of Philosophy/ Doctor of Science (Ph.D/D.Sc.) Level programs in different branches of Engineering, Faculty of Medical Sciences for conducting Bachelor in Medicine and Surgery (MBBS), Doctor of Medicine/Master of Surgery or science (MD/MS) and. Doctor of Philosophy/ Doctor of Science (Ph.D/D.Sc.) level programs in modem Medical Sciences besides degree and diploma level programs in Ayurveda, Yoga, Unani, Siddha, Homeopathy and other indigenous I alternative / complementary / Polypathic systems of treatment and para-medical sciences including medical laboratory technology, radiology and imaging technology, physiotherapy, occupational therapy, optometry, health-care and hospital administration; Faculty of Applied Sciences for conducting Bachelor's, Master's and Doctoral degree level programs in the area of Agriculture, Horticulture, Forestry, Ecology, Environment, Disaster Management, Sustainable Development, Bio-informatics, Geo- informatics, Biotechnology, Nanotechnology, etc.; Faculty of Social Sciences for conducting Bachelor's, Master's and Doctoral degree level programs in the areas of History, Geography, Political Science, English, Hindi, Public Administration, Education, Journalism and Mass Communication, Economics, Computer Science, Business Administration, Hotel Management, Sociology, Social Work, Governance, Tribal Development, Rural Development, Library and Information Science, Counselling, Applied Psychology, Agriculture, Veterinary, etc., Faculty of Law and, Judicial Sciences for conducting Bachelor of Arts / Bachelor of Commerce/ Bachelor of Science/Bachelor of Laws / Bachelor in Business Administration / Bachelor in Computer Applications etc. (BA / B.Com / B.Sc I LLB / BBA / BCA, etc.), Master of Arts/Master of Science / Master of Commerce / Master in Business Administration / Master of Law etc. (MA / M.Sc / M.Com / MBA / LLM, etc.) and Doctor of Philosophy/Doctor of Law (Ph.D / LL.D.) level programs in different areas of laws including Human Rights, Intellectual Property Rights, Anti-terror Laws, besides Diplomas and Degree programs in Para-legal services and confer inter disciplinary Doctor of Philosophy / Doctor of Letters (Ph.D / D. Lit) level programs in different areas;
