Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(33)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(33)(b) in The Railway Protection Force Rules, 1987

(b)safety and security of arms and for ensuring and for ensuring its propermaintenance, repairs and cleaning thereof;