Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 33 in The Railway Protection Force Rules, 1987

33. Powers and responsibilities of commanding officers of Railway Protection Special Force battalion.

-
33.1The commanding officer of a battalion be responsible for(
(a)the internal administration of economy, efficiency, morale, discipline, trainingand welfare of the members of the Force placed under his commad;
(b)safety and security of arms and for ensuring and for ensuring its propermaintenance, repairs and cleaning thereof;
(c)correct and proper maintenance of clothing, uniform and other stores of thebattalion; and
(d)making a physical check of all inventories at least once a year.
33.2When at headquarters, he shall attend mourning parade and hold orderlyrooms at least once a week and meet his men, as stipulated in rule 109, once amonth.
33.3He shall exercise powers as laid down in Schedule II to Schedule IV andunder the extant Railway Rules and be guided by such instructions as may beissued to him from time to time and submit such returns and reports as may beprescribed by [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] in charge of Railway Special Forceor the Director-General.