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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(33) in The Railway Protection Force Rules, 1987

33.1The commanding officer of a battalion be responsible for(
(a)the internal administration of economy, efficiency, morale, discipline, trainingand welfare of the members of the Force placed under his commad;
(b)safety and security of arms and for ensuring and for ensuring its propermaintenance, repairs and cleaning thereof;
(c)correct and proper maintenance of clothing, uniform and other stores of thebattalion; and
(d)making a physical check of all inventories at least once a year.