Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1)(iii) in Rajasthan Forest Subordinate Service Rules, 2015

(iii)candidates scoring marks higher than or, equal to the last candidate of unreserved category short listed for physical fitness and physical efficiency tests / trade test wherever applicable, shall be short listed for such test, wherever applicable, irrespective of his category.