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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1) in Rajasthan Forest Subordinate Service Rules, 2015

(1)A written examination shall be held simultaneously throughout the State for direct recruitment to the post other than Soil Conservation Assistant (Engineering / Agriculture), except otherwise directed by the Principal Chief Conservator of Forests. The written examination shall be of objective type carrying 100 marks in accordance with syllabus specified in Schedule-IV or general standards prescribed in Schedule II, as relevant to the post. The marks obtained in written examination shall be taken into consideration for final selection. The number of candidates, in each category viz. Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and unreserved Classes, called for Physical Fitness and Physical Efficiency test/trade test wherever applicable, shall be restricted to five times of number of vacancies in the relevant category:Provided that-
(i)where physical fitness and physical efficiency test/trade test is not required under these rules, number of candidates called for medical test shall be restricted to one and half times the number of vacancies in the relevant category.
(ii)candidates scoring marks equal to the last candidate short listed for physical fitness and physical efficiency, tests/trade test, wherever applicable, in that particular category, shall be called for physical fitness and physical efficiency tests/trade test, wherever applicable.
(iii)candidates scoring marks higher than or, equal to the last candidate of unreserved category short listed for physical fitness and physical efficiency tests / trade test wherever applicable, shall be short listed for such test, wherever applicable, irrespective of his category.