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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 38(2)(a) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(a)"Free" in the electronic programme guide against each free-to-air channel available on its platform;