Telecom Regulatory Authority Of India - Subsection
Section 38(2) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017
(2)Every distributor of television channels shall indicate-(a)"Free" in the electronic programme guide against each free-to-air channel available on its platform;(b)the respective maximum retail price in the electronic programme guide against each pay channel available on its platform with the Indian rupee sign " L " such as L 2, L 5.5 etc.;
