Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Telecom Regulatory Authority Of India - Section

Section 38 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

38. Display of channels in EPG.

- [(1) It shall be mandatory for the distributor of television channels to display all the television channels available on its platform in the electronic programme guide, in such a manner that all the television channels of a particular language in a genre are displayed together consecutively and one television channel shall appear at one place only.] [Substituted by Regulation No. 2 of 2020, dated 1.1.2020.]
(2)Every distributor of television channels shall indicate-
(a)"Free" in the electronic programme guide against each free-to-air channel available on its platform;
(b)the respective maximum retail price in the electronic programme guide against each pay channel available on its platform with the Indian rupee sign " L " such as L 2, L 5.5 etc.;