Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 276] [Entire Act] State of Andhra Pradesh - Subsection Section 276(2) in Andhra Pradesh Panchayat Raj Act, 1994 (2)On such repeal the provisions of Sections 8 and 18 of the Andhra Pradesh General Clauses Act, 1981 (Act 1 of 1981) shall apply.