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State of Andhra Pradesh - Section

Section 276 in Andhra Pradesh Panchayat Raj Act, 1994

276. Repeal and savings.

(1)The following Acts are hereby repealed, namely:-
(i)The Andhra Pradesh Gram Panchayats Act 1964. (Act 2 of 1964),
(ii)The Andhra Pradesh Mandal Praja Parishads, Zilla Praja Parishads and Zilla Pranalika and Abhivrudhi Sameeksha Mandals Act, 1986 (Act 31 of 1986), and
(iii)The Andhra Pradesh Local Bodies Electoral Reforms Act, 1989, (Act 28 of 1989).
(2)On such repeal the provisions of Sections 8 and 18 of the Andhra Pradesh General Clauses Act, 1981 (Act 1 of 1981) shall apply.