Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(1) in Nilgiris Fishing Rules, 1966 (1)Fishing any species of fish with one rod and a single or triple hook bait or lure shall be permitted in the waters mentioned in Schedule III to these rules which are not reserved for trout fishing, but in which trout may also be available.
