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State of Tamilnadu - Section

Section 14 in Nilgiris Fishing Rules, 1966

14. Rules for mixed fishing (trout and carps).

(1)Fishing any species of fish with one rod and a single or triple hook bait or lure shall be permitted in the waters mentioned in Schedule III to these rules which are not reserved for trout fishing, but in which trout may also be available.
(2)The fees for such licences and the number of trouts which a licensee is entitled to catch shall be as specified in the table below:-The Table
Period Fees (Rs.) Number of trouts
1 2 3
For one year 2 To cover 5 trouts
For one month 15 To cover 50 trouts
For one week 30 To cover 100 trouts