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State of Punjab - Section

Section 39 in The Punjab Livestock and Birds Diseases Act, 1948

39. Power to make regulations and rules subject to previous publication.

(1)The power to make regulations and rules conferred by this Act is given subject to the condition of the regulations or rules being made after previous publication.
(2)All regulations and rules made by the [State] Government under this Act shall be published in the official Gazette.