Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(1) in The Punjab Livestock and Birds Diseases Act, 1948 (1)The power to make regulations and rules conferred by this Act is given subject to the condition of the regulations or rules being made after previous publication.
