Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(1)(c) in The M.P. Boiler Operation Engineers' Rules, 1968 (c)A fee of Rs. 100.00 shall be paid for endorsement on a certificate under Rule 23.