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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1) in The M.P. Boiler Operation Engineers' Rules, 1968

(1)
(a)Candidates for examination for certificate of proficiency as a Boiler Operation Engineer shall pay a fee of Rs. 500.00 which shall not, except as otherwise provided in these rules, be refundable.
(b)A fee of Rs. 50.00 shall be paid for the issue A a duplicate certificate.
(c)A fee of Rs. 100.00 shall be paid for endorsement on a certificate under Rule 23.