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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(1) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(1)The Superintendent shall see that the doors of the Examination hall shall at least half an hour before the time specified for the distribution of question papers on the first day and quarter of any hour on subsequent days of the Examination.