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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(h) in Rajasthan Transparency in Public Procurement Rules, 2013

(h)Timeframe for Delivery of goods or services or Completion of work to identify the funds required in the next financial year or subsequent financial years.