Section 7(2) in Rajasthan Transparency in Public Procurement Rules, 2013
(2)The Procurement plan shall specify the following :-(a)Nature of Procurement - Goods/Works/Services;(b)Major Specifications - Quantity/Type/Quality;(c)Estimated Value;(d)[ Source of Funds-State Funds/Central Assistance/Externally Aided Project/Others;] [Substituted by Rajasthan Notification No. G.S.R. 58, dated 4.8.2017 (w.e.f. 24.1.2013).](e)Budget Code;(f)Procurement Method likely to be followed;(g)Timeframe for Bid Process; and(h)Timeframe for Delivery of goods or services or Completion of work to identify the funds required in the next financial year or subsequent financial years.
