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[Section 46]
[Entire Act]
State of Rajasthan - Subsection
Section 46(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
| (a) | (i) Kota TPS and Suratgarh TPS | 82% |
| (ii) Other coal, lignite and gas based thermalpower stations | 80% | |
| (iii) Lignite fired thermal power stations usingCFBC technology: | ||
| For the first year of operation | 70% | |
| For second year of operation | 72.5% | |
| For third year of operation | 75.0% | |
| For Fourth year of operation | 77.5% | |
| Fifth year and onwards | 80.0% | |
| (b) | Ramgarh Gas thermalpower stations | 70% |