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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)Target Availability for recovery of full Capacity (Fixed) charges for thermal power stations
(a) (i) Kota TPS and Suratgarh TPS 82%
  (ii) Other coal, lignite and gas based thermalpower stations 80%
  (iii) Lignite fired thermal power stations usingCFBC technology:
  For the first year of operation 70%
  For second year of operation 72.5%
  For third year of operation 75.0%
  For Fourth year of operation 77.5%
  Fifth year and onwards 80.0%
(b) Ramgarh Gas thermalpower stations 70%