Section 40(2)(a) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

(a)Department of Studies

(i)Department of Nursing & Patient Care

(ii)Department of Physiotherapy

(iii)Department of Rehabilitation Sciences

(iv)Department of Pharmaceutical Sciences

(v)Department of Pathology & Diagnostics

(vi)Department of Nutrition & Food Technology

(vii)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances.

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