Section 40(2) in Central University of Himachal Pradesh (Amendment) Statutes, 2019
(2)School of Health and Allied Sciences(a)Department of Studies(i)Department of Nursing & Patient Care(ii)Department of Physiotherapy(iii)Department of Rehabilitation Sciences(iv)Department of Pharmaceutical Sciences(v)Department of Pathology & Diagnostics(vi)Department of Nutrition & Food Technology(vii)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances.(b)Centres of Studies(i)Centre for Criminology & Forensic Sciences(ii)Centre for Hospital & Healthcare Management(iii)Such other Centres as may be established from time to time and assigned by the Ordinances.
