Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1) in West Bengal Electrical Licensing Rules, 2017

(1)Candidates for examination for permits to Electrical Workman shall comply with the provisions of rule 13 and shall be examined practically in installation work or practical test on the subjects mentioned in Annexure I along with an oral test.