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State of West Bengal - Section

Section 16 in West Bengal Electrical Licensing Rules, 2017

16. Syllabus for examination for permits to electrical workmen.

(1)Candidates for examination for permits to Electrical Workman shall comply with the provisions of rule 13 and shall be examined practically in installation work or practical test on the subjects mentioned in Annexure I along with an oral test.
(2)No applicant shall be entitled to sit in the subsequent examination until and unless the result of the previous examination is published.