Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(3) in The Gandhi Pathagar Rules, 1994 (3)The Gandhi Pathagar may, subject to the prior approval of the State Government in the Culture Department, may get affiliated to any Organisation for the furtherance of its objects.
