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[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(a) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(a)That the vision is upto the following standard-
(i)For Constables. Head Constables and Sub-Inspectors, visual acuity (both eyes) 6/12 without glasses.
(ii)For drivers and Traffic staff visual acuity (both eyes) 6/12 without glasses shall be from colour blindness.
(iii)For Clerical staff and technical hands, Distant vision.